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Madras HC Allows Suit Seeking Declaration of Exclusive Copyright over Broadcast of JILLA Movie - (17 Jan 2022)

CIVIL

Madras High Court has allowed a civil suit that sought a declaration of the exclusive copyright of Sun TV Network over the broadcast of JILLA movie, while granting permanent injunction against the defendants from exhibiting/ exploiting the movie in a similar manner.

Tags : MADRAS HIGH COURT   BROADCAST OF JILLA MOVIE  

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