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J&K High Court Awards Rs 15 Lakh Compensation to Man Injured in 1990 Cross-Firing at Lal Chowk - (14 Mar 2016)

Jammu and Kashmir High Court has directed Government to pay Rs 15 lakh as compensation to a man who was injured in a cross firing incident at Lal Chowk Srinagar in 1990.

Tags : J&K HIGH COURT   GOVERNMENT  

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