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Rajasthan HC Issues Notice to Centre and State on Use of Prefix in Filing of Case - (17 Jan 2022)

CIVIL

Rajasthan High Court has issued a notice to the Central and State Governments asking as to whether any person can put Maharaja, Raja, Nawab, Rajkumar titles as a prefix while filing cases in the High Court or Trial Court. The Court has sought the reply of the Union and Rajasthan Government after perusing the cause title of a petition, wherein, the Court noted, the respondent No.1 in the matter was titled as Raja Laxman Singh.

Tags : RAJASTHAN HIGH COURT   USE OF PREFIX IN FILING OF CASE  

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