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Kerala HC: Collection of Parking Fees by Lulu International Shopping Mall Not Appropriate - (14 Jan 2022)

CIVIL

Kerala High Court has opined that prima facie, the collection of parking fees by Lulu International shopping mall was not appropriate while adjudicating upon a couple of pleas alleging that the mall collecting parking fees from its customers was illegal.

Tags : KERALA HIGH COURT   COLLECTION OF PARKING FEES  

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