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Orissa High Court Dismisses Dara Singh's Plea for Reduced Sentence in Murder Case - (14 Jan 2022)

CRIMINAL

Orissa High Court has dismissed a petition moved by Dara Singh alias Rabindra Pal Singh seeking modification of his life imprisonment in a case pertaining to the murder of a Muslim trader in Mayurbhanj district in the year 1999.

Tags : ORISSA HIGH COURT   REDUCED SENTENCE IN MURDER CASE  

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