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Bombay HC Enhances Life Imprisonment into Death Penalty in a Rape Case - (14 Mar 2016)

Bombay HC, has overturned life imprisonment awarded to a 25-year-old, charged of raping and murdering a soon-to-be bride, held that the case falls in category of 'rarest of rare' and awarded him 'death penalty'.

Tags : BOMBAY HC   RAPE CASE  

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