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Delhi HC Refuses to Stay CIC Order Requiring Hockey India to Disclose List of Salaries Under RTI - (14 Jan 2022)

RIGHT TO INFORMATION

Delhi High Court has refused to stay the order passed by Central Information Commission (CIC) directing Hockey India to disclose certain information, including list of its members and details of employees' salaries under the Right to Information Act, 2005.

Tags : DELHI HIGH COURT   DISCLOSURE OF LIST OF SALARIES  

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