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Calcutta HC Seeks Response in Suvendu Adhikari's Plea Alleging Inadequate Security Arrangement - (14 Jan 2022)

CIVIL

Calcutta High Court has sought the State government's response in a plea moved by BJP MLA and Leader of the Opposition Suvendu Adhikari alleging that despite several orders of the High Court, the State government has failed to adequately provide him security.

Tags : CALCUTTA HIGH COURT   SUVENDU ADHIKARI  

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