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Supreme Court Stays High Court's Order Recalling Non-Bailable Warrants Issued Against An Accused - (14 Jan 2022)

CRIMINAL

Supreme Court has stayed the Gauhati High Court's order granting relief to an accused in the Assam Public Service Commission cash for jobs scam by recalling the non-bailable warrants issued against him by the Trial Court.

Tags : SUPREME COURT   CASH FOR JOBS SCAM  

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