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Orissa High Court Shuts Down Functioning for 5 Days From January 13 to January 17 - (13 Jan 2022)

CIVIL

Orissa High Court has announced that it would completely shut down its functioning for five days owing to the unprecedented surge in COVID-19 cases in the State and due to the increase in COVID positive cases among High Court staff members.

Tags : ORISSA HIGH COURT   SHUTTING DOWN OF FUNCTIONING  

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