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Kerala High Court Grants Bail to 3 Accused in SDPI Leader Shan's Murder - (13 Jan 2022)

CRIMINAL

Kerala High Court has granted bail to three of the accused in the shocking political murder of Social Democratic Party of India (SDPI) State Secretary K.S Shan who was hacked to death in December 2021.

Tags : KERALA HIGH COURT   SDPI LEADER SHAN'S MURDER  

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