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Delhi High Court Upholds Amendments to Marketing Discipline Guidelines 2012 - (13 Jan 2022)

CIVIL

Delhi High Court has upheld the amendments to the Marketing Discipline Guidelines 2012(MDG) issued by the Oil Marketing Companies (OMCs) to the Petrol and Diesel Retail Outlets (ROs), in order to protect the rights of ROs' employees.

Tags : DELHI HIGH COURT   MARKETING DISCIPLINE GUIDELINES 2012  

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