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Allahabad HC Asks Sports Authority to Release Fund for Sponsoring Indian Handball National Team - (13 Jan 2022)

CIVIL

Allahabad High Court has asked the Sports Authority of India to immediately release Rs.29.60 Lacs, the fund earmarked by it for the purpose of sponsoring the participation of the Indian Handball national team in the 20th Asian Men's Handball Championship, scheduled to be held from January 18 to January 31 at Saudi Arabia.

Tags : ALLAHABAD HIGH COURT   INDIAN HANDBALL NATIONAL TEAM  

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