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HP High Court Dismisses Plea Seeking Compassionate Appointment in View of State's Policy - (13 Jan 2022)

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Himachal Pradesh High Court has dismissed a plea seeking compassionate appointment filed by a son while noting that his mother is already in Government Service, and therefore, as per the State policy on compassionate appointments, he can't be given employment assistance.

Tags : HIMACHAL PRADESH HIGH COURT   COMPASSIONATE APPOINTMENT  

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