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Delhi High Court, District Courts to Continue Functioning Through Virtual Mode Till February 12 - (13 Jan 2022)

CIVIL

Delhi High Court and the District Courts will continue to function through virtual mode till February 12, 2022. The courts of Registrar and Joint Registrar (Judicial) shall also take up matters through virtual mode only.

Tags : DELHI HIGH COURT   FUNCTIONING THROUGH VIRTUAL MODE  

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