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Madras High Court Dismisses Plea to Keep TASMAC Liquor Shops Closed on Public Holidays - (13 Jan 2022)

CIVIL

Madras High Court has criticized the practice of advocates filing public interest litigations for publicity in a plea seeking directions to keep the TASMAC liquor shops closed during public holidays.

Tags : MADRAS HIGH COURT   TASMAC LIQUOR SHOPS  

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