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Rajasthan High Court Allows NEET Candidate to Avail Benefit of ESIC Quota - (13 Jan 2022)

EDUCATION

Rajasthan High Court has allowed a NEET Candidate to avail the benefit of ESIC quota (ward of insured person quota) in the counselling process for admissions in MBBS/BDS Course.

Tags : RAJASTHAN HIGH COURT   BENEFIT OF ESIC QUOTA  

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