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Supreme Court Upholds Manipur University's Decision to Reduce Reservation in Admission - (13 Jan 2022)

EDUCATION

Supreme Court has dismissed an appeal against Manipur High Court's order upholding the decision of Manipur University to reduce reservation in admission for Scheduled Caste candidates from 15% to 2%, OBC quota from 27% to 17% and increase for Scheduled Tribes candidates from 7.5% to 31%, in terms of amendment to the Central Educational Institutions (Reservation in Admission) Act 2006.

Tags : SUPREME COURT   REDUCE RESERVATION IN ADMISSION  

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