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Kerala High Court Asks Centre to Clarify Its Stand on K-Rail SilverLine Project - (12 Jan 2022)

CIVIL

Kerala High Court has asked the Central government to make its stand clear regarding the K-Rail Silverline project while staying the process of laying boundary stones on the land identified for the project ahead of a social impact assessment.

Tags : KERALA HIGH COURT   K-RAIL SILVERLINE PROJECT  

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