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Delhi HC Questions Delay in Investigating Incident of Forcing Man to Sing National Anthem - (12 Jan 2022)

CRIMINAL

Delhi High Court has questioned the delay in investigating an incident where a man, 23 year old Faizan, was forced to sing the national anthem during the Delhi riots that erupted in the year 2020.

Tags : DELHI HIGH COURT   DELAY IN INVESTIGATING INCIDENT  

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