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London Courts Directs NMC Health Plc to Pay to Barclays Plc Over Failure to Meet Earlier Transaction - (12 Jan 2022)

CIVIL

London Court has directed Indian Entrepreneur, Bavaguthu Raghuram Shetty, founder of NMC Health Plc, to pay $131 million to Barclays Plc due to his failure to meet a transaction with Barclays, which his foreign exchange business- UAE Exchange Centre, had entered into with the Bank in 2015.

Tags : LONDON COURT   NMC HEALTH PLC   BARCLAYS PLC  

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