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Calcutta HC Seeks Replies on PIL Plea Seeking Postponement of Polls in 4 Municipal Corporations - (12 Jan 2022)

ELECTION

Calcutta High Court has sought replies from the West Bengal State Election Commission and State Government on a Public Interest Litigation (PIL) plea filed seeking postponement of polls in 4 municipal corporations namely Siliguri, Chandernagore, Bidhannagar and Asansol.

Tags : CALCUTTA HIGH COURT   POSTPONEMENT OF POLLS IN 4 MUNICIPAL CORPORATIONS  

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