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Kerala High Court Dismisses Appeal Against Interim Order Staying Order Fixing Bottled Water Prices - (12 Jan 2022)

CONSUMER

Kerala High Court has dismissed the appeal challenging a Single Judge decision that stayed the government order fixing the price of bottled water in the State at Rs. 13 citing the State's lack of jurisdiction.

Tags : KERALA HIGH COURT   ORDER FIXING BOTTLED WATER PRICES  

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