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Karnataka HC Seeks Time Bound Plan for Construction of Ejipura-Kendriya Sadana Flyover - (12 Jan 2022)

CIVIL

Karnataka High Court has directed the Bruhat Bengaluru Mahanagara Palike (BBMP) to submit a time bound plan in which it would complete the construction of the four-lane Ejipura-Kendriya Sadana flyover in the Koramangala area of Bengaluru.

Tags : KARNATAKA HIGH COURT   CONSTRUCTION OF EJIPURA-KENDRIYA SADANA FLYOVER  

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