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SC Seeks Azim Premji's Response to Settlement Proposal of NGO India Awake For Transparency - (12 Jan 2022)

CIVIL

Supreme Court has suggested a settlement be reached between Azim Premji and the NGO India Awake Transparency which is facing contempt proceedings for filing multiple frivolous complaints against the ex-Chairman of Wipro.

Tags : SUPREME COURT   SETTLEMENT PROPOSAL   AZIM PREMJI   NGO INDIA AWAKE FOR TRANSPARENCY  

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