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Supreme Court Issues Notice in Woman's Habeas Corpus Plea to Trace Missing Husband - (12 Jan 2022)

CIVIL

Supreme Court has issued notice to the High Commissioner of Malaysia in a habeas corpus petition filed by a wife seeking to trace her husband who had gone to Malaysia for a job and has been missing since 2015.

Tags : SUPREME COURT   HABEAS CORPUS PLEA TO TRACE MISSING HUSBAND  

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