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Bombay HC Irks at Tax Dept over Issue of Recovering Dues from Vijay Mallya - (11 Mar 2016)

Bombay HC has questioned Service Tax Department’s seriousness in recovering its dues running into crores of rupees and bringing guilty to the book while hearing its plea to get back the money from industrialist Vijay Mallya and others.

Tags : BOMBAY HC   VIJAY MALLYA  

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