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Central Board of Direct Taxes Extends Due Date of Income Tax Audit Reports - (12 Jan 2022)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has notified the extension of the timeline for filing Income Tax Returns and Various reports of audit for the AY 2021-22 to 15th February, 2022.

Tags : CENTRAL BOARD OF DIRECT TAXES   DUE DATE OF INCOME TAX AUDIT REPORTS  

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