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Supreme Court Rejects ED's Plea Against Order Granting Bail To Deepak Kochhar - (11 Jan 2022)

CRIMINAL

Supreme Court of India has dismissed Enforcement Directorate's plea against Bombay High Court's order in the multi-crore ICICI Bank-Videocon money laundering case granting bail to Deepak Kochhar, husband of ex-ICICI Bank CEO Chanda Kochhar.

Tags : SUPREME COURT   ENFORCEMENT DIRECTORATE   DEEPAK KOCHHAR   PMLA  

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