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Kerala HC: Development Of Roads To Be Done Bearing In Mind The Future, Not Just Present Requirement - (11 Jan 2022)

CIVIL

Kerala High Court recommended that the State government should consider designing roads for the future amidst all the ongoing discussion about K-Rail project SilverLine. The Court stated that development of roads will have to be done keeping in mind the future and not the present requirement alone.

Tags : KERALA HIGH COURT   DEVELOPMENT   ROAD WIDENING  

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