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Punjab & Haryana HC Grants Interim Protection From Arrest To Akali Leader Bikram Singh Majithia - (11 Jan 2022)

CRIMINAL

Punjab and Haryana High Court has granted interim protection from arrest to Shiromani Akali Dal leader Bikram Singh Majithia in Drugs Case on the stipulation that he shall co-operate in the police probe.

Tags : PUNJAB & HARYANA HC   DRUG CASE   INTERIM PROTECTION   ARREST  

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