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Wife Refuses To Go With Husband For 10 Yrs, Chhattisgarh HC Grants Divorce on Ground of Desertion - (11 Jan 2022)

FAMILY

Chhattisgarh High Court has granted a divorce decree in favour of a Husband on the ground of Desertion, whose wife, under the guise of auspicious time to return back to the matrimonial home, continued at her maternal home and refused to come back for 10 long years.

Tags : CHHATTISGARH HIGH COURT   AUSPICIOUS TIME   DESERTION  

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