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Delhi HC Upholds Interim Injunction Against Cigarette Brand TOPAZ For Using 'Similar Packaging' - (10 Jan 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has upheld the ex-parte interim injunction passed against TOPAZ, a cigarette brand, for allegedly passing off its goods as that of another cigarette brand, TOTAL, by adopting deceptively similar packaging/ trade dress.

Tags : DELHI HIGH COURT   DECEPTIVELY SIMILAR PACKAGING   TRADE DRESS  

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