Calcutta High Court's Judge Suspends Video-Conferencing Due to Lack of Decorum  ||  Supreme Court Issues Directions for Ensuring Toilet Facilities in Court Premises  ||  Kerala High Court: Body Shaming is Not Acceptable in Our Society  ||  Delhi HC Grants Custody Parole to Tahir Hussain for Subscribing Oath & Filing Nomination Papers  ||  Calcutta High Court Pulls State Government Over Lack of Funds  ||  Delhi HC: AO Needs to be Satisfied that Accommodation Entries in Show Cause Notice Exist  ||  AP HC: Supply of Solar Generating Power Station is Not Works Contract  ||  Calcutta High Court Suspends Video-Conferencing Due to Lack of Decorum  ||  Calcutta High Court Suspends Video-Conferencing Due to Lack of Decorum  ||  P&H HC: Woman Can Terminate Pregnancy without Consent of Husband When Living Separately    

CCI Directs Investigation Against Google For abusing Its dominant position - (10 Jan 2022)

Competition Commission of India has directed investigation against Alphabet Inc., Google LLC, Google India Private Limited and Google Ireland Limited on a complaint filed by Digital News Publishers Association for abuse of dominant position.

Tags : COMPETITION COMMISSION OF INDIA   ABUSE OF DOMINANT POSITION   GOOGLE  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved