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MP High Court Stays CWC Order to Shift 44 Children from Orphanage - (10 Jan 2022)

Madhya Pradesh High Court has stayed the Child Welfare Committee (CWC), district Sagar (M.P.) decision to shift 44 children from a Christian orphanage, enquiring reasons behind this decision.

Tags : MADHYA PRADESH HIGH COURT   ORDER TO SHIFT 44 CHILDREN FROM ORPHANAGE  

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