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Allahabad HC Issues Guidelines for Functioning of District Courts, Tribunals from Jan 10 - (10 Jan 2022)

Allahabad High Court has decided to issue certain guidelines that shall be applicable to all the Courts (including Tribunals) subordinate to the High Court of Judicature at Allahabad with effect from 10th January, 2022, due to the recent increase in the cases of COVID-19.

Tags : ALLAHABAD HIGH COURT   GUIDELINES FOR FUNCTIONING OF DISTRICT COURTS   TRIBUNALS  

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