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Magistrate Directs Investigation Against Baba Ramdev and Acharya Balkrishna - (07 Jan 2022)

Magistrate's Court at Pune has directed the police to investigate a private complaint filed against Baba Ramdev and Acharya Balkrishna, founder and director of Patanjali Ayurved for purportedly making "illegal" and "false claims" about their drug 'Coronil' being a cure for the covid-19 virus.

Tags : BABA RAMDEV   PATANJALI AYURVED   CORONIL  

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