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Tripura HC Upholds Conviction Of Rape Accused - (07 Jan 2022)

The Tripura High Court has confirmed the conviction of rape accused of sexually assaulting a girl child. The court further stated that the mother of a sexual assault girl would for no reason put her daughter's life at stake by giving her the label of a victim of sexual assault.

Tags : TRIPURA HIGH COURT   RAPE   CONVICTION  

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