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Telangana High Court Releases BJP State President Bandi Sanjay for Alleged Violation of Covid Norms - (06 Jan 2022)

Telangana High Court has released BJP State President Bandi Sanjay Kumar who was sent to a 14-day judicial remand for allegedly violating Covid-19 norms and thereby assaulting a public servant, with a condition to furnish a personal bond.

Tags : TELANGANA HIGH COURT   BJP STATE PRESIDENT BANDI SANJAY  

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