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NCLT, Hyderabad Initiates Corporate Insolvency Resolution Process Against Tata Projects Ltd - (06 Jan 2022)

National Company Law Tribunal, Hyderabad has initiated Corporate Insolvency Resolution Process against Tata Projects Limited for its failure to pay back legally-established dues to the applicant, Nexo Industries Pvt Ltd.

Tags : NATIONAL COMPANY LAW TRIBUNAL   CORPORATE INSOLVENCY RESOLUTION PROCESS   TATA PROJECTS LTD  

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