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Gujarat HC Issues Notice in PIL in Connection to Alleged Fake Encounter of 13-Year Old Minor - (06 Jan 2022)

Gujarat High Court has issued notices to the Gujarat State Government, Gujarat Police, and the State Human Rights Commission in a Public Interest Litigation (PIL) plea filed in connection with the alleged fake encounter of a 13-year-old minor and his father by Gujarat Police officials.

Tags : GUJARAT HIGH COURT   ALLEGED FAKE ENCOUNTER OF 13-YEAR OLD MINOR  

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