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Rajya Sabha Passes Real Estate (Regulation and Development) Bill, 2015 - (11 Mar 2016)

Real Estate (Regulation and Development) Bill, 2015, which intends to protect home buyers, bring in transparency and plug the flow of unaccounted money into the sector, has been passed by Rajya Sabha.

Tags : REAL ESTATE (REGULATION AND DEVELOPMENT) BILL   2015  

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