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P&H High Court Seeks Punjab Govt's Reply on Akali Leader Bikram Majithia's Anticipatory Bail Plea - (06 Jan 2022)

Punjab and Haryana High Court has issued notice to the Punjab Government on Akali Dal leader Bikram Singh Majithia's anticipatory bail plea filed in connection with a Drugs case registered against him, however, his arrest has not been stayed.

Tags : PUNJAB AND HARYANA HIGH COURT   AKALI LEADER BIKRAM MAJITHIA  

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