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Uttarakhand High Court Tells Election Commission to Consider Virtual Rally Amid Covid-19 Cases - (06 Jan 2022)

Uttarakhand High Court has asked the Election Commission to consider virtual rallies and online voting as an alternative, with upcoming assembly elections in the state of Uttarakhand in February-March 2022 and the rising Omicron cases in the Country.

Tags : UTTARAKHAND HIGH COURT   VIRTUAL RALLIES  

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