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Calcutta HC Expects State to Decide Viability of Ganga Sagar Mela Amidst Covid-19 Situation - (06 Jan 2022)

Calcutta High Court has sought the State government's response in a plea seeking cancellation of this year's Gangasagar Mela amidst the fresh surge in Covid-19 cases in the State of West Bengal.

Tags : CALCUTTA HIGH COURT   VIABILITY OF GANGA SAGAR MELA  

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