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Delhi HC Dismisses BJP MP Subramanian Swamy's Challenge to Air India Disinvestment Process - (06 Jan 2022)

Delhi High Court has dismissed a PIL filed by BJP MP Subramanian Swamy, seeking to quash the Air India disinvestment process. The Court has said that the petition is dismissed.

Tags : DELHI HIGH COURT   AIR INDIA DISINVESTMENT PROCESS  

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