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Rajasthan HC Dismisses Plea Challenging Conditions on Candidates to Furnish Certified Copies - (05 Jan 2022)

Rajasthan High Court has dismissed a plea challenging the conditions on candidates to supply certified copies of those 10 judgments of which the candidate has furnished particulars while submitting the online application form.

Tags : RAJASTHAN HIGH COURT   CONDITIONS ON CANDIDATES TO FURNISH CERTIFIED COPIES  

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