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Delhi HC Directs Government to Consider Issue of Early Re-testing of International Travellers - (05 Jan 2022)

Delhi High Court has said that it expects the Delhi Government to consider expeditiously the issue of early re-testing of international travellers who are testing COVID 19 positive in case there are no guidelines framed by the Central Government in this regard.

Tags : DELHI HIGH COURT   EARLY RE-TESTING OF INTERNATIONAL TRAVELLERS  

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