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Rajasthan High Court to Have Only Virtual Hearings from January 5 to January 14 - (05 Jan 2022)

Rajasthan High Court has decided to have only virtual hearings from January 5, to 14, 2022, considering the instant surge in Covid-19 cases and the spread of its highly infectious Omicron variant during the last couple of weeks and the preventive measures adopted by the State Government.

Tags : RAJASTHAN HIGH COURT   VIRTUAL HEARINGS  

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