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Patna HC Asks Bihar Govt to Specify Details on Preparedness to Deal with Third Wave - (05 Jan 2022)

Patna High Court has asked the Bihar Government to specify details regarding its preparedness to deal with the third wave of COVID and also to furnish details of the health infrastructure, currently in place in the state to deal with the Pandemic.

Tags : PATNA HIGH COURT   PREPAREDNESS TO DEAL WITH THIRD WAVE  

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